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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 29(ii) in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997

(ii)where such goods are manufactured packed distributed or sold or kept or offered for sale in packaged form, and inspect or verify any weight or measure or the net contents, by weight, measure or number, of any package, and may also examine any document or other record relating thereto.