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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Meghalaya - Subsection

Section 9(x) in Meghalaya Rural Employment Guarantee Scheme, 2006

(x)Government Agencies/ Registered Societies/ SHGs , authorized by the Central or State Government shall be involved as partners in community mobilization, capacity building, social audit and monitoring of processes relating to rights and entitlements of the workers.