Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 578 in Criminal Courts - Rules and Orders 578. A new Fine Register-A shall be opened at the beginning of each year. The first entries in each new register shall reproduce the entries of the old register in respect of sums which still remain to be realized or disbursed.
