Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Tamilnadu - Subsection Section 32(4) in Tamil Nadu Dr. Ambedkar Law University Act, 1996 (4)The members nominated to the Finance Committee by the Syndicate under clause (d) of sub-section (1) shall hold office for a period of three years.
