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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(ii) in The Rajasthan Municipalities (Records) Rules, 1964

(ii)The Record Keeper shall similarly examine all records in accordance with the classes given in Schedule 'B' and submit those liable to be destroyed thereunder together with his register of records prescribed by rule 9 to the proper officer who shall pass orders thereon in the same manner as prescribed in this preceding sub-rules.