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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of West Bengal - Subsection

Section 17(2)(b) in West Bengal Building (Regulation of Promotion of Construction and Transfer by Promoters), Act, 1993

(b)affect any penalty, forfeiture or punishment incurred in respect of any offence committed against the said Act; or