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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2)(d) in The Mineral Conservation And Development Rules, 1988

(d)[ to the officer authorised in this behalf by the State Government in respect of mining plan approved by the State Government.] [ Inserted by G.S.R. 55(E), dated 17.1.2000 (w.e.f. 18.1.2000).]