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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(1) in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005

(1)Subject to the provisions of this Act, such number of Principals, Professors, Associate Professors, Assistant Professors and Group 'A' officers, as may be necessary, shall be appointed by the President, and such number of Group 'B' officers, as may be necessary, shall be appointed by the Director.