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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(2)(b) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(b)directly or indirectly request, receive or profit by means of a credit or other valuable consideration as a commission, discount or gratuity,