Delhi High Court - Orders
Theme Engineering Services Pvt Ltd & Anr vs Shri Awadhesh Kumar & Ors on 17 January, 2023
Author: Yashwant Varma
Bench: Yashwant Varma
$~1 & 2 (Appellate)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 182/2021
THEME ENGINEERING SERVICES PVT LTD & ANR.
..... Petitioners
Through: Mr. Jayant Mehta, Sr. Adv.
with Mr. Nandadevi Deka, Adv.
versus
SHRI AWADHESH KUMAR & ORS. ..... Respondents
Through: Mr. Dayan Krishnan, Sr. Adv.
with Mr. A. P. Singh, Ms.
Padma Priya, Ms. Akanksha
Das, Mr. Sukrit Seth, Mr.
Sreedhar Kale, Advs. for NHAI
2
+ W.P.(C) 1173/2021
THEME ENGINEERING SERVICES PVT LTD. & ANR.
..... Petitioners
Through: Mr. Jayant Mehta, Sr. Adv.
with Mr. Nandadevi Deka, Adv.
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA & ORS.
..... Respondents
Through: Mr. Dayan Krishnan, Sr. Adv.
with Mr. A. P. Singh, Ms.
Padma Priya, Ms. Akanksha
Das, Mr. Sukrit Seth, Mr.
Sreedhar Kale, Advs. for NHAI
Mr. Prasenjit Keswani and Mr.
Upmanyu Tewari, Advs. for R-
3.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 17.01.2023 Since the Court was in the midst of a part heard hearing, these matters could not be heard today.
Signature Not Verified Digitally Signed By:NEHA Signing Date:18.01.2023 15:19:33List again on 13.02.2023, as part heard in the category of „End of Board‟.
YASHWANT VARMA, J.
JANUARY 17, 2023 bh Signature Not Verified Digitally Signed By:NEHA Signing Date:18.01.2023 15:19:33