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[Cites 0, Cited by 0] [Section 53] [Entire Act]

Union of India - Subsection

Section 53(2) in Adoption Regulations, 2017

(2)In case there is no Authorized Foreign Adoption Agency or Central Authority in their country of residence, then the prospective adoptive parents interested to adopt a relatives child shall approach the Government department concerned or Indian diplomatic mission (in cases of Indian citizens) in that country.