Andhra Pradesh High Court - Amravati
Mms Steel And Power Pvt Ltd vs Union Of India on 14 February, 2024
Author: Ninala Jayasurya
Bench: Ninala Jayasurya
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI MAIN CASE: W.P. No.18774 of 2023 PROCEEDING SHEET Sl. OFFICE No. DATE ORDER NOTE
7. 14.02.2024 NJS, J Learned counsel for the petitioner states that because of connectivity problem, he could not present the matter when the same was called.
List this case on 28.02.2024 _____ NJS, J BLV