[Cites 0, Cited by 0]
[Entire Act]
State of Rajasthan - Section
Section 27 in Rajasthan Non-Government Educational Institutions (Recognition, Grant-In-Aid and Service Conditions Etc.) Rules, 1993
27. Approval of Appointments
.- The Managing Committee shall, within a fortnight of selection, forward the list of selected candidates, with its recommendations, alongwith information in the following proforma, to the competent authority as specified in Appendix - IX, for its approval :| S. No. | Name of the Post | Reasons for posts becoming vacant | Pay scale of the post | Name of persons called for interview | Names of members of the SelectionCommittee | Names of persons selection | Date of Birth | Qualification | Experience | Norms fixed by the SelectionCommittee for giving marks | Marks given by Selection Committeeto each candidate | Marks given by the SelectionCommittee to each candidate | Date of initial appointment Pay andPay Scales | Outstanding Qualificationexperience, if any | Remarks, if any | ||
| Retirement | Termination | Resignation | |||||||||||||||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 | 12 | 13 | 14 | 15 | 16 | 17 | 18 |