Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 27 in Rajasthan Non-Government Educational Institutions (Recognition, Grant-In-Aid and Service Conditions Etc.) Rules, 1993

27. Approval of Appointments

.- The Managing Committee shall, within a fortnight of selection, forward the list of selected candidates, with its recommendations, alongwith information in the following proforma, to the competent authority as specified in Appendix - IX, for its approval :
S. No. Name of the Post Reasons for posts becoming vacant Pay scale of the post Name of persons called for interview Names of members of the SelectionCommittee Names of persons selection Date of Birth Qualification Experience Norms fixed by the SelectionCommittee for giving marks Marks given by Selection Committeeto each candidate Marks given by the SelectionCommittee to each candidate Date of initial appointment Pay andPay Scales Outstanding Qualificationexperience, if any Remarks, if any
Retirement Termination Resignation
1 2 3 4 5 6 7 8 9 10 11 12 13 14 15 16 17 18