Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Chattisgarh - Subsection Section 7(d) in Chhattisgarh State Legal Services Authority Regulations, 2003 (d)to decide all matters relating to payment of honorarium, costs, charges and expenses of legal services to the Advocates of the High Court.
