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State of Jharkhand - Section

Section 368 in Bihar Education Code, 1961

368. Standard establishment for Middle Schools.

- The standard establishment for a Government Middle school is-Two teachers in the Subordinate Educational Service.Five language teachers in Lower Subordinate Service.(G. O. no. 113C-E., dated the 9th June 1913.)Section VIIISpecial rules for Government Girls' Schools
(a)High Schools