Gujarat High Court
Kalubhai Nathubhai Sonegara vs State Of Gujarat & 3 on 23 February, 2016
Author: J.B.Pardiwala
Bench: J.B.Pardiwala
C/SCA/2700/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 2700 of 2016
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KALUBHAI NATHUBHAI SONEGARA....Petitioner(s)
Versus
STATE OF GUJARAT & 3....Respondent(s)
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Appearance:
MR MUKESH H RATHOD, ADVOCATE for the Petitioner(s) No. 1
ADVANCE COPY SERVED TO GP/PP for the RESPONDENT(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE J.B.PARDIWALA
Date : 23/02/2016
ORAL ORDER
Let notice be issued to the respondents, returnable on 29th March, 2016.
Direct service is permitted.
(J.B.PARDIWALA, J.) Vahid Page 1 of 1 HC-NIC Page 1 of 1 Created On Sun Feb 28 05:51:06 IST 2016