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Patna High Court

Awadhesh Singh & Ors vs The State Of Bihar & Ors on 17 March, 2016

Author: Ajay Kumar Tripathi

Bench: Ajay Kumar Tripathi

Patna High Court CWJC No.7124 of 2015 dt.17-03-2016




                 IN THE HIGH COURT OF JUDICATURE AT PATNA

                       Civil Writ Jurisdiction Case No.7124 of 2015
    ===========================================================
    1. Awadhesh Singh, aged about 48 years, S/O.- Late Siya Prasad Singh, R/O.
    Mohalla- Indra Colony, Allalpatti Gumti, P.S.- Bahadurpur, District-Darbhanga,
    presently posted in Upgraded Middle School Raghepura, Bahadurpur, Darbhanga.
    2. Ram Lakahan Mandal, S/O.- Late Bachchu Mandal, R/O. Village-Bara, P.S.-
    Baheri,District-Darbhanga, presently posted in Middle School Padari(Kanya),
    Biraul, Darbhanga.
    3. Ram Charitra Mandal, S/O.-late Shukhdeo Mandal, R/O. Village- Rajwara, P.S.-
    Baheri, District-Darbhanga, presently posted in Primary School Inai, Baheri,
    Darbhanga.
    4. Naresh Mandar, S/O.-Late Butai Mandar, R/O. Village- Rajwara, P.S.-Baheri,
    District-Darbhanga, presently posted in Primary School Pardari, Sanskrit, Biraul,
    Darbhanga.
    5. Tarini Prasad Singh, S/O.- Sri Devendra Prasad Singh, R/O. Village- Inai, P.S.-
    Baheri, Darbhanga, presently posted in Middle School Baidyanathpur, Baheri,
    Darbhanga.
    6. Hare Krishna Mandal, S/O.-Late Ram Bahadur Mandal, R/O. Village- Rajwara,
    P.S.-Baheri, District-Darbhanga, presently posted in Upgraded Middle School
    Barahi, Biraul, Darbhanga.
    7. Surya Narayan Rai, S/O.- Sri Sita Ram Rai, R/O. Village -Pabara, P.S.-Baheri,
    District-Darbhanga, presently posted in Middle School Bara, Baheri, Darbhanga.
    8. Mamta Kumari, W/O.- Chandrakant Yadav, R/O. Mohalla- New Kabir chak,
    ,P.O.- Kabir chak, District-Darbhanga, presently posted in Upgraded Middle
    School, Fatulaha, Bhalpatti, Darbhanga.

                                                                 .... ....   Petitioner/s
                                          Versus
    1. The State Of Bihar through the Principal Secretary Department Of Education,
    Government of Bihar, New Secretariat, Patna.
    2. The Director, Primary Education, Bihar, Patna.
    3. The Regional Deputy Director of Education, Darbhanga Division, Darbhanga.
    4. The District Education Officer-cum- Chairman, District Promotion Committee,
    Darbhanga.
    5. The District Programme Officer (Establishment), Darbhanga.

                                                .... .... Respondent/s
    ===========================================================
    Appearance :
    For the Petitioner/s : Mr. Amarendra Kumar
    For the Respondent/s : Mr. A.UJJWAL, SC 25
    ===========================================================
    CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI
    ORAL JUDGMENT

Date: 17-03-2016 Writ application is now disposed of with a direction upon the Patna High Court CWJC No.7124 of 2015 dt.17-03-2016 respondents, especially the District Programme Officer (Establishment), Darbhanga that in view of the fact that General Administration Department's ban has been quashed by this Court, the consequences will flow by way of a decision and notification with regard to the claim of the petitioners if they fulfil the requirements of the rules. The exercise must be completed within three months.

(Ajay Kumar Tripathi, J) R.K.Pathak/-

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