Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 2 in Accommodation in Orissa Bhavan, Orissa Niwas and Utkai Bhavan Rules, 1991 2. Bhavan rooms are primarily meant for accommodation of persons in Government during their halts in Delhi and Calcutta on official duty.
