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Supreme Court - Daily Orders

Jagjit Singh Chahal vs Union Of India on 31 January, 2023

Bench: Dinesh Maheshwari, C.T. Ravikumar

     ITEM NO.1001                                                          SECTION X

                                 S U P R E M E C O U R T O F        I N D I A
                                         RECORD OF PROCEEDINGS

     REVIEW PETITION (CRIMINAL) Diary No(s). 34885/2022

     (Arising out of impugned final judgment and order dated 27-07-2022
     in W.P.(Crl.) No. No. 175/2018 passed by the Supreme Court Of
     India)

     JAGJIT SINGH CHAHAL                                                   Petitioner(s)

                                                    VERSUS

     UNION OF INDIA & ORS.                                                 Respondent(s)


     (IA No. 163833/2022 - APPLICATION FOR LISTING REVIEW PETITION IN
     OPEN COURT   IA No. 163830/2022 - CONDONATION OF DELAY IN FILING
     REVIEW PETITION and IA No. 163832/2022 - EX-PARTE STAY)

     Date : 31-01-2023 This matter was circulated today.

     CORAM :
                           HON'BLE MR. JUSTICE DINESH MAHESHWARI
                           HON'BLE MR. JUSTICE SANJIV KHANNA
                           HON'BLE MR. JUSTICE C.T. RAVIKUMAR

                                          By Circulation

                             UPON perusing papers the Court made the following
                                               O R D E R

Tag this review petition with R.P.(Crl.) No.219 of 2022 in T.C. (Crl.) No.4 of 2018 filed against the common judgment and order dated 27.07.2022.

(NEETU KHAJURIA) (VIDYA NEGI) ASTT. REGISTRAR-cum-PS ASTT. REGISTRAR Signature Not Verified Digitally signed by Neetu Khajuria Date: 2023.01.31 17:46:23 IST Reason: