Supreme Court - Daily Orders
Jagjit Singh Chahal vs Union Of India on 31 January, 2023
Bench: Dinesh Maheshwari, C.T. Ravikumar
ITEM NO.1001 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CRIMINAL) Diary No(s). 34885/2022
(Arising out of impugned final judgment and order dated 27-07-2022
in W.P.(Crl.) No. No. 175/2018 passed by the Supreme Court Of
India)
JAGJIT SINGH CHAHAL Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No. 163833/2022 - APPLICATION FOR LISTING REVIEW PETITION IN
OPEN COURT IA No. 163830/2022 - CONDONATION OF DELAY IN FILING
REVIEW PETITION and IA No. 163832/2022 - EX-PARTE STAY)
Date : 31-01-2023 This matter was circulated today.
CORAM :
HON'BLE MR. JUSTICE DINESH MAHESHWARI
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE C.T. RAVIKUMAR
By Circulation
UPON perusing papers the Court made the following
O R D E R
Tag this review petition with R.P.(Crl.) No.219 of 2022 in T.C. (Crl.) No.4 of 2018 filed against the common judgment and order dated 27.07.2022.
(NEETU KHAJURIA) (VIDYA NEGI) ASTT. REGISTRAR-cum-PS ASTT. REGISTRAR Signature Not Verified Digitally signed by Neetu Khajuria Date: 2023.01.31 17:46:23 IST Reason: