Himachal Pradesh High Court
Shobha Ram vs Hpseb Ltd. & Another on 1 June, 2022
Bench: Sabina, Satyen Vaidya
Shobha Ram versus HPSEB Ltd. & another CWP No. 927 of 2022 01.06.2022 Present: Ms. Babita, Advocate, vice Mr. Ashwani K. Gupta, .
Advocate, for the petitioner.
Mr. Anil K. God, Advocate, for the respondents.
Learned counsel for the respondents seeks more time to file reply.
List again on 25th July, 2022.
r to ( Sabina) Acting Chief Justice ( Satyen Vaidya ) Judge June 01, 2022 ( rajni ) ::: Downloaded on - 01/06/2022 20:06:54 :::CIS