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Himachal Pradesh High Court

Shobha Ram vs Hpseb Ltd. & Another on 1 June, 2022

Bench: Sabina, Satyen Vaidya

Shobha Ram versus HPSEB Ltd. & another CWP No. 927 of 2022 01.06.2022 Present: Ms. Babita, Advocate, vice Mr. Ashwani K. Gupta, .

Advocate, for the petitioner.

Mr. Anil K. God, Advocate, for the respondents.

Learned counsel for the respondents seeks more time to file reply.

List again on 25th July, 2022.

r to ( Sabina) Acting Chief Justice ( Satyen Vaidya ) Judge June 01, 2022 ( rajni ) ::: Downloaded on - 01/06/2022 20:06:54 :::CIS