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[Cites 0, Cited by 0] [Section 996] [Entire Act]

State of Punjab - Subsection

Section 996(2) in Punjab Jail Manual, 1996

(2)The word "jail" or "prison" in any section or sub-section of the Prisons Act, 1894 or in any rule or portion of a rule made thereunder, introduced into this Manual includes a subsidiary jail;