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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(12) in The Orissa Development Authorities Act, 1982

(12)The Authority shall meet at such times and shall observe such rules of procedure in regard to the transaction of its business at its meeting (including quorum at meetings) as may be provided by regulations.Note - [In exercise of the powers conferred by Sub-section (1) of Section 3 of the Orissa Development Authorities Act, 1982 (Orissa Act 14 of 1982), the State Government do hereby declare that the areas in which the said Act has been enforced in the notification of the Government of Orissa in Housing and Urban Development Department No. 37631/H.U.D., dated the 31st August, 1983 shall be a Development Area for the purposes of the said Act, and shall be assigned the name "The Cuttack Development Area, with effect from the 1st day of September, 1983.] [Vide Notification No. 37633-HUD/31.8.1983.]Note - [In exercise of the powers conferred by Clause (h) of Subsection (5) of Section 3 of the Orissa Development Authorities Act, 1982 (Orissa Act 14 of 1982), the State Government do hereby appoint the Chairman of Choudwar Municipal Council as member of the Development Authority constituted for Cuttack Development Area with effect from the 1st day of September, 1983.] [Vide Notification No. 37703-T.P. Esst. 65/83 HUD/31.8.1983.]Note - [In exercise of the powers conferred by Sub-section (3) and Subsection (5) of Section 3 of Orissa Development Authorities Act, 1982 (Orissa Act 14 of 1982) the State Government do hereby constitute a Development Authority for the Bhubaneswar Development Area declared -as such in the notification of Government of Orissa in the Housing and Urban Development Department No. 37627-H.U.D., dated the 31st August, 1983 to be known as "The Bhubaneswar Development Authority" with effect from the 1st day of September, 1983 consisting of the following members, namely : [Vide Notification No. 37627-HUD/31.8.1983.]
1. Minister of State, Housing and Urban Development Chairman
2. I.A.S. Vice-Chairman
3. Superintending Engineer Engineer-Member
4. O. F. S. Finance and Account Member
5. Associate Town Planner Town and Regional Planning-Member
6. Senior Assistant Architect Architect-Member
7. Secretary, Housing and Urban Development Department Memberex officio
8. Chairman, Bhubaneswar Municipal Council Memberex officio
9. Chairman, Jatni Notified Area Council Memberex officio
10. Chairman, Khurda Notified Area Council Memberex officio.]