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State of Assam - Section

Section 17 in Assam Panchayat (Constitution) Rules, 1995

17. Polling Station.

- In every constituency delimited for election of different officers for Gaon Panchayat, Anchalik Panchayat and Zilla Parishad, the Deputy Commissioner or the Sub-Divisional Officer as the case may be, shall select suitable places as polling stations for holding election in such Constituency. Polling station may be determined as per instruction of the State Election Commission.