Supreme Court - Daily Orders
Panna Lal And Ors. ` vs Panna Lal . ` on 30 November, 2015
Bench: Dipak Misra, Prafulla C. Pant
ITEM NO.25 COURT NO.5 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC 20716/2015
(Arising out of impugned final judgment and order dated 29/07/2010
in SA No. 1108/2009 passed by the High Court of Judicature at
Allahabad)
PANNA LAL AND ORS. ` Petitioner(s)
VERSUS
STATE OF UP AND ORS. Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
Date : 30/11/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Mr. J.P. Mishra, Adv.
Mr. Rajeev Kumar Gupta, Adv.
Md. Ainul Ansari, Adv.
Mr. Balraj Dewan, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioners. There is a delay of 1826 days in filing the special leave petition.
The special leave petition is dismissed on the ground of delay.
Signature Not Verified Digitally signed by Gulshan Kumar Arora Date: 2015.11.30 17:17:21 IST Reason: (Chetan Kumar) (H.S. Parasher) Court Master Court Master