Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(4) in The Orissa Medical Registration Act, 1961

(4)The term of office of an elected member of the Executive Committee shall be one year from the date of his election but subject to his being a member of the Council he shall be eligible for re-election to the Executive Committee.