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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(1) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(1)At reception area and other suitable places, the clinical establishment shall make available Information Display Boards in such a conspicuous manner as to be visible to everyone visiting such establishment and shall affix the Duplicate copy of license(s).