Gujarat High Court
Commissioner vs Motabhai Iron And Steel ... on 14 August, 2014
Author: M.R. Shah
Bench: M.R. Shah, K.J.Thaker
O/TAXAP/824/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
TAX APPEAL NO. 824 of 2014
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COMMISSIONER....Appellant(s)
Versus
MOTABHAI IRON AND STEEL INDUSTRIES....Opponent(s)
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Appearance:
MR YN RAVANI, ADVOCATE for the Appellant(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
and
HONOURABLE MR.JUSTICE K.J.THAKER
Date : 14/08/2014
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE M.R. SHAH) In view of sick-note of Shri. Y.N. Ravani, learned Counsel appearing on behalf of the appellant, S.O. to 28TH AUGUST, 2014.
(M.R.SHAH, J.) (K.J.THAKER, J) UMESH Page 1 of 1