Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Telangana - Subsection Section 5(3) in Hyderabad Metropolitan Development Authority Act, 2008 (3)The Government may, by notification, omit any member of the Executive Committee. Such notification shall be laid before the Legislature of the State.
