Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Calcutta High Court (Appellete Side)

3141/2011 on 15 September, 2011

Author: Prasenjit Mandal

Bench: Prasenjit Mandal

                                      1



15.09.11
Basudev        C.O. 3141 of 2011




            Mr. Debjit Mukherjee
                                                  -   For the Petitioner.


Heard the learned counsel appearing for the petitioner.

Learned counsel appearing for the petitioner is directed to serve notice upon the opposite parties by registered post with A/D intimating to file affidavit-in-opposition two weeks after the ensuing Puja Vacation, 2011 and the reply, if any, thereto be filed two weeks thereafter and the matter shall appear under the heading "Contested Application" In the monthly list of December, 2011. Learned counsel for the petitioner is directed to file affidavit of service on the next date of hearing.

As regards stay, upon due consideration of the materials on record and hearing the submission of the learned counsel representing the petitioner, all further proceedings of the Title Suit being no. 45 of 2010 pending before the learned Civil Judge (Junior Division), 2nd Court, Arambag be stayed till the end of December, 2011 or until further order whichever is earlier.

(Prasenjit Mandal, J.)