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[Cites 0, Cited by 0] [Section 112] [Entire Act]

State of Tamilnadu - Subsection

Section 112(ii) in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

(ii)A student shall forfeit all stipend during any period, however, short of absence without leave and may be dismissed or expelled if he is absent without leave for three whole consecutive working days or for periods aggregating five whole days in any one term.