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Supreme Court - Daily Orders

Anish Kumar vs Union Of India on 14 September, 2017

Bench: Adarsh Kumar Goel, Uday Umesh Lalit

                                     IN THE SUPREME COURT OF INDIA
                                     CIVIL APPELLATE JURISDICTION

                               REVIEW PETITION (CIVIL) NO. 1070 OF 2017

                                                  IN

                            SPECIAL LEAVE PETITION (CIVIL) NO.7922 OF 2017


     ANISH KUMAR                                                   ...Petitioner

                                                VERSUS

     UNION OF INDIA AND ORS.                                           ...Respondents

                                              O R D E R

Application for oral hearing is rejected.

We have carefully gone through the review petition and the connected papers. However, we do not find any merit in the review petition. Accordingly, the review petition is dismissed.

...........................J. [ADARSH KUMAR GOEL] ...........................J. [UDAY UMESH LALIT] NEW DELHI;

SEPTEMBER 14, 2017.

Signature Not Verified Digitally signed by SWETA DHYANI Date: 2017.09.16 10:18:46 IST Reason:
ITEM NO.1001                                          SECTION III

               S U P R E M E C O U R T O F      I N D I A
                       RECORD OF PROCEEDINGS

R.P.(C) No. 1070/2017 in SLP(C) No. 7922/2017 ANISH KUMAR Petitioner(s) VERSUS UNION OF INDIA & ORS. Respondent(s) (With application for oral hearing) Date : 14-09-2017 This petition was circulated today.

CORAM :

HON'BLE MR. JUSTICE ADARSH KUMAR GOEL HON'BLE MR. JUSTICE UDAY UMESH LALIT By Circulation UPON perusing papers the Court made the following O R D E R Application for oral hearing is rejected. The review petition is dismissed in terms of the signed order.
Pending applications, if any, shall also stand disposed of.
(SWETA DHYANI) (PARVEEN KUMARI PASRICHA) SENIOR PERSONAL ASSISTANT BRANCH OFFICER (Signed order is placed on the file)