Supreme Court - Daily Orders
Commissioner Of Income Tax-Xiii vs M/S. Oriental Structural Engineers ... on 9 July, 2015
Bench: A.K. Sikri, Rohinton Fali Nariman
ITEM NO.12 COURT NO.13 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......
CC No. 12156/2015
(Arising out of impugned final judgment and order dated 10/02/2015
in ITA No. 445/2014 passed by the High Court Of Delhi At New Delhi)
COMMISSIONER OF INCOME TAX-XIII Petitioner(s)
VERSUS
M/S. ORIENTAL STRUCTURAL ENGINEERS
PVT. LTD. AND GAMMON INDIA LTD. -JV Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
Date : 09/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s)
Mr. Tushar Mehta, ASG.
Ms. Rekha Pandey, Adv.
Ms. Aparajita Singh, Adv.
Mrs. Anil Katiyar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
The matter to be listed along with SLP (C) Nos.34138-34139 of 2014.
(Nidhi Ahuja) (Suman Jain) Signature Not Verified COURT MASTER COURT MASTER Digitally signed by Meenakshi Kohli Date: 2015.07.13 16:57:16 IST Reason: