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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of West Bengal - Subsection

Section 37(2)(e) in The Bengal Tanks Improvement Act, 1939

(e)the manner of preparing the [records-of rights] [Words substituted by W.B. Act 24 of 1948.] under sub-section (1) section 22, and of adding or altering any entry therein;
(ee)the manner of preparation and revision of the list of maximum irrigation area referred to in sub-section (2) of section 23;