Section 7(8A) in The Board of the Trust Regulations, 2001
(8A)[ The Board shall complete the registration process within thirty days of submission of all required documents by the applicant.] [Substituted by Notification No. F. No. 184/NT Rules/Regulations/2015-16, dated 9.7.2018 (w.e.f. 3.8.2001).]
