Section 25(2)(j) in The Seeds Act, 1966

[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(2)(j) in The Seeds Act, 1966

(j)the form of report of the result of the analysis under sub-section (1) or sub-section (2) of section 16 and the fees payable in respect of such report under the said sub-section (2);

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Union of India - Subsection

Section 25(2)(j) in The Seeds Act, 1966