Section 15(1) in First Statutes of the University of Udaipur
(1)Notification of the Election Programme.-The Returning Officer shall prepare and notify outside his office an election programme specifying the date and time as given in Schedule 1 for:(i)The notification of elections;(ii)Preparation and publication of the electoral rolls;(iii)The filing of nomination papers;(iv)The scrutiny of nomination papers;(v)Withdrawal of nomination papers;(vi)Taking of poll if necessary; and(vii)The counting of votes and declaration of results:Provided that if any of the dates fixed is declared a holiday in the University then the next working day shall be considered as the proper date.
