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Bombay High Court

Greenpark Hotels And Resorts Limited ... vs Comunidade Of Parra, Thr. Its Attorney on 25 July, 2025

                                       AO 23 of 2024

     Jose

              IN THE HIGH COURT OF BOMBAY AT GOA
                        APPEAL FROM ORDER NO.23 OF 2024
                                     WITH
                         CIVIL APPLICATION NO.74 OF 2024
              APPEAL FROM ORDER NO.23 OF 2024
GREENPARK HOTELS AND RESORTS
LIMITED REP. BY SENIOR MANAGER,
AUTH. SIGNATORY VENKATA M. RAO
VEMURI                                  ... APPELLANT
  Versus
COMUNIDADE OF PARRA, THR. ITS
ATTORNEY                                ... RESPONDENT
                           WITH
               CIVIL APPLICATION NO.74 OF 2024
                            IN
              APPEAL FROM ORDER NO.23 OF 2024
GREENPARK HOTELS AND RESORTS
LIMITED REP. BY SENIOR MANAGER,
AUTH. SIGNATORY VENKATA M. RAO
VEMURI                                    ... APPLICANT
  Versus
COMUNIDADE OF PARRA, THR. ITS
ATTORNEY                                                                ... RESPONDENT
Mr. Raunaq Rao, Advocate for the Appellant.
Mr. Vishal Sawant, Advocate for the Respondent.

                             CORAM:- VALMIKI MENEZES, J.

DATED :- 25th July, 2025 P.C.:

1. Respondent does not wish to file any affidavit in reply.
2. List the matter on 14.08.2025.
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3. The interim order dated 12.03.2025 to continue till the next date of hearing.

VALMIKI MENEZES, J.

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