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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(3)(xxix) in The Employees' Provident Funds Scheme, 1952

(xxix)[ as respects the confectionery industry come into force on the 31st March, 1963;] [Inserted by G.S.R. 503, dated 18.3.1963.]