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[Cites 0, Cited by 0] [Section 1188] [Entire Act]

Bengal Presidency - Subsection

Section 1188(b) in Police Regulations, Bengal , 1943

(b)The diet bill will be in Bengal Form No. 2480, in which the amount of the contractor's bill will be charged for under "Diet of hospital patients". On encashment of this bill the contractors will be paid by the Superintendent himself or through the Civil Surgeon as may be found most convenient.