Supreme Court - Daily Orders
M/S Doon Security Services vs Cce Meerut-I on 21 April, 2014
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ITEM NO.18 COURT NO.2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2014
CC 6197-6198/2014
(From the judgement and order dated 28/12/2012 in CEA No.11/2007,
dated 25/06/2013 in RA No.104/2013 of The HIGH COURT OF UTTARAKHAND
AT NAINITAL)
M/S DOON SECURITY SERVICES Petitioner(s)
VERSUS
CCE MEERUT-I Respondent(s)
With IA 1-2 ( c/delay in filing SLP)
Date: 21/04/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE R.M. LODHA
HON’BLE MR. JUSTICE KURIAN JOSEPH
For Petitioner(s) Mr. R.Chandrachud,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Heard Mr. R. Chandrachud, learned counsel for the petitioner.
Special leave petition is dismissed on the ground of delay.
(Pardeep Kumar) (Renu Diwan) AR-cum-PS Court Master