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Supreme Court - Daily Orders

M/S Doon Security Services vs Cce Meerut-I on 21 April, 2014

&
ITEM NO.18                     COURT NO.2             SECTION III


               S U P R E M E      C O U R T   O F    I N D I A
                               RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil)....../2014
                                              CC 6197-6198/2014

(From the judgement and order dated 28/12/2012 in CEA No.11/2007,
dated 25/06/2013 in RA No.104/2013 of The HIGH COURT OF UTTARAKHAND
AT NAINITAL)


M/S DOON SECURITY SERVICES                              Petitioner(s)

                     VERSUS

CCE MEERUT-I                                            Respondent(s)

With IA 1-2 ( c/delay in filing SLP)

Date: 21/04/2014      These Petitions were called on for hearing today.


CORAM :
          HON’BLE MR. JUSTICE R.M. LODHA
          HON’BLE MR. JUSTICE KURIAN JOSEPH



For Petitioner(s)         Mr. R.Chandrachud,Adv.


For Respondent(s)

               UPON hearing counsel the Court made the following
                                   O R D E R

Heard Mr. R. Chandrachud, learned counsel for the petitioner.

Special leave petition is dismissed on the ground of delay.

(Pardeep Kumar) (Renu Diwan) AR-cum-PS Court Master