(1)The Superintendent shall at once repeat back to the Secretary to the Government in the Home Department all letters etc. communicating orders to him regarding petitions of mercy, by way of acknowledgement of their receipt.(2)All acknowledgements, by quickest mode of communication available, shall be addressed to the Secretary to the Government in the Home Department by designation and not by name.(3)The words "Death Sentence" shall be written in capital and bold letters before the address in the letters and on the covers containing such letters relating to capital sentence.
