Section 2(1)(c) in The Prohibition of Employment as Manual Scavengers and their Rehabilitation Rules, 2013

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(c)"District Level Survey Committee" means the Committee referred to in rule 11 (2), 11 (18) and 11 (19), with the following composition :-

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