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[Cites 0, Cited by 0] [Section 251(1)] [Section 251] [Entire Act]

Union of India - Subsection

Section 251(1)(iii) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(iii)take photographs, video clips, sample weight or measure or record or make such sketches as he may consider necessary for the purpose of any examination or enquiry under these rules;