Allahabad High Court
Udai Bhanu Mishra And Others vs State Of U.P. And Others on 27 July, 2010
Court No. - 29 Case :- WRIT -- A No. -- 20566 of 2010 Petitioner :- Udai Bhanu Mishra And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Siddharth Khare,Sri. Ashok Khare Respondent Counsel :- C. S. C.,Amit Sthalekar Hon'b|e Sunil Ambwani.J. Hon'b|e Kashi Nath Pandey.J. Learned standing counsel prays for and is granted two weeks and no more time to file counter affidavit. List on 17.8.2010.
Order Date :- 27.7.2010 nethra