Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91D] [Entire Act] State of Madhya Pradesh - Subsection Section 91D(3) in The M.P. Irrigation Act, 1931 (3)Every such list shall be published in the manner laid down by rule made under this chapter and thereupon such list shall be conclusive record of the facts stated therein.
