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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

Bombay Presidency - Subsection

Section 41(2)(o) in The Bombay Weights and Measures Act, 1932

(o)the seizure, detention and destruction of weights and measures and weighing or measuring instruments which are not authorised by this Act [* * *] [The words 'and in regard to which n regulations have made under section 42' were deleted by Bombay 15 of 1955, Section 25(3).];