Section 16(1)(iii) in The Chewing Tobacco and Unmanufactured Tobacco Packing Machines (Capacity Determination and Collection of Duty) Rules, 2010

[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

(iii)the education cess on excisable goods leviable under section 91 read with section 93 of the Finance (No. 2) Act, 2004 (23 of 2004);

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