Allahabad High Court
State Of U.P. vs Boby @ Satyendra Singh & Others on 4 March, 2014
Bench: Ravindra Singh, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 42 Case :- GOVERNMENT APPEAL No. - 3083 of 1998 Appellant :- State Of U.P. Respondent :- Boby @ Satyendra Singh & Others Counsel for Appellant :- Govt.Advocate Hon'ble Ravindra Singh,J.
Hon'ble Shashi Kant,J.
Heard learned A.G.A. for the State of U.P. Lower court's record has been received.
The compliance report of the order dated 14.11.2013 has not been received.
Office is directed to send a reminder to C.M.M., Kanpur Nagar for sending the compliance report of the order dated 14.11.2013 within a period of six weeks from today and ensuring the appearance of accused respondent no. 3 Vinod Singh before this court on 24.04.2014.
List on 24.04.2014.
Order Date :- 4.3.2014 Monika