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[Cites 0, Cited by 2] [Section 32(1)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(1)(ba) in The Unit Trust Of India Act, 1963

(ba)[* * * * *] [Omitted by Act 21 of 1984, Section 54 (w.e.f. 1-4-1985)]