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State of Rajasthan - Section

Section 7 in The Rajasthan Regulation Compounded Cattle Feed, Concentrates and Mineral Mixtures Order, 1991

7. Joint Inspection.

- On the receipt of application under clause 4, the Registration Authority shall direct the Animal Nutritionist and or District Animal Husbandry Officer of the district concerned to visit the place of the applicant for making inspection and to take samples of compound cattle feed as the case concentrate or Mineral Mixture as the case may be and to submit his report within a period of 15 (fifteen) days from the receipt of such directions having regard to the following matters, namely;-
(a)The detail regarding machinery, equipment staff and matters related to establishment of the units.
(b)The standard of raw material being used and of final product being distributed or sold and provisions made for its testing if any;
(c)The system of in-plant quality control being performed;
(d)The method of final inspection, if any; and
(e)The facilities provided for research and development.